ABOUT DISTRICT COURT
The District Court, Warangal was established in the year 1956. The District has 37 number of Courts, i.e., 12 District Courts, 6 Senior Civil Judge Courts and 19 Junior Civil Judge Courts.
Thereafter the Hon’ble High Court for the State of Telangana has bifurcated the erstwhile Warangal into six Judicial districts i.e., Warangal, Hanumakonda, Jangaon, Mahabubabad, Mulugu and Jayashankar Bhupalapally.
Warangal District is functioning 12 number courts i.e., (4) District Courts, (2) Senior Civil Judge Court, (6) Junior Civil Judges Courts from 02-06-2022.
After the Hon'ble High Court has sanctioned (2) Courts to Warangal Unit i.e., one (1) Addl. District & Sessions Judge at Warangal and one (1) Junior Civil Judge at Narsampet, accordingly the Courts Spl. Sessions Court for SPE & ACB Cases cum III Addl. District & Sessions Judge, Warangal and Addl. Junior Civil Judge's Court, Narsampet has been inaugurated by the Hon'ble Chief Justice of High Court for the State of Telangana on 16.03.2024.
Presently Warangal District is functioning 14 number courts i.e., (5) District Courts, (2) Senior Civil Judge Court, (7) Junior Civil Judges Courts from 16.03.2024.
The District Court, Warangal having (1) taluka Court i.e. Senior Civil Judge Court Complex, Narsampet.
- Appointment to the post of Spl. Govt. Pleader, for Arbitration cases in District Courts in Warangal Dist-Calling for applications from the Advocates for furnishing Panel of Advocates to Government
- Notification regarding the Re-Conducting of the Skill Test to the candidates who applied to the posts of Typists and Copyists vide Notification Nos. 8/2023,09/2023 dt:12-05-2023 under TJMS Rules
- Notification regarding the Re-Conducting of the Skill Test to the candidates who applied to the post of Computer Operator vide Notification No. 3/2023 dt: 11-01-2023 under the High Court Service Rules
- Mandatory Registration of Advocates
- Forwarded the Detailed Advertisement inviting applications for filling up of 80 Vacancies for the post of Junior Court Attendant (Cooking Knowing) in the Supreme Court of India
- Applications from the eligible Advocates pertaining to the Bar Association, Warangal, for re-examination of earlier proposals and for furnishing a fresh panel of advocates to the Government
- Allocation of Administrative Districts among the Honourable Judges, as revised by the Honourable Chief Justice with effect from 28-03-2024
- SOP formulated in Notification in ROC No1003/SO/2023, dated 22.02.2024
- Advertisement for filling up of 83 vacancies by Direct Recruitment to the Uttar Pradesh Higher Judicial Service-2023 from Advocate (Bar) – from all the District Bar Associations
- Implementation of e-Filing 3.0 module in the District Judiciary on pilot basis in Warangal District from 01.02.2024 – Intimation to all the Advocates of Bar Association, Warangal
- TJMSS- Permision to certain employees in the Unit to retire from Services during the year 2024 on attaining the age of Superannuation
- List showing allocation of Districts among the Honourable Administrative Judges of the High Court for the State of Telangana, as revised by the Honourable the Chief Justice, w.e.f 23-11-2023
- NOTICE – LADCS – Interview for eligible candidates
- The Candidates whose applications are accepted are directed to appear for Oral Interview on 23-11-2024 and 24-11-2024
- Notification No 4 of 2024 dated 14-11-2024
- DLSA WARANGAL Calling Application for the post Deputy chief legal aid defense counsel
- Applications from the eligible Advocates pertaining to the Bar, Warangal, for re-examination of earlier proposals and for furnishing a fresh panel of advocates to the Govt.-Extended till 20.09.2024
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LATEST ANNOUNCEMENTS
- Proceedings for recording of Dying Declaration by the Judicial First Class Magistrates at Hanumakonda and Warangal
- Forwarded the Detailed Advertisement inviting applications for filling up of 80 Vacancies for the post of Junior Court Attendant (Cooking Knowing) in the Supreme Court of India
- Applications from the eligible Advocates pertaining to the Bar Association, Warangal, for re-examination of earlier proposals and for furnishing a fresh panel of advocates to the Government
- Appointment to the post of Spl. Govt. Pleader, for Arbitration cases in District Courts in Warangal Dist-Calling for applications from the Advocates for furnishing Panel of Advocates to Government
- Allocation of Administrative Districts among the Honourable Judges, as revised by the Honourable Chief Justice with effect from 28-03-2024